Citation : 2021 Latest Caselaw 19340 Raj
Judgement Date : 17 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16159/2021
Chhota Ram S/o Jagdish Ram Jat, Aged About 30 Years, R/o Mundelo Ki Dhani, Jaroda Kalan, Police Station Merta Road, District Nagaur.
(At Present Lodged In District Jail, Chittorgarh)
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Ramdeen Choudhary. For Respondent(s) : Mr. A.R. Choudhary, P.P.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
17/12/2021
The present bail application has been filed under Section 439
Cr.P.C. The petitioner has been arrested in connection with F.I.R.
No.401/2020, Police Station Kotwali Chittorgarh, District
Chittorgarh, for the offences under Sections 406, 420, 120-B of
IPC.
Learned counsel for the petitioner submits that the offences
alleged to have been committed by the petitioner are triable by
Magistrate. The petitioner is in judicial custody and the trial of the
case will take sufficient long time. Therefore, the benefit of bail
should be granted to the accused-petitioner.
Learned Public Prosecutor has opposed the bail application.
I have considered the arguments advanced before me and
gone through the material available on record.
(2 of 2) [CRLMB-16159/2021]
Taking into account the facts and circumstances of the case,
without commenting on the merits of the case, this Court deems it
just and proper to release the petitioner on bail.
Accordingly, the bail application under Section 439 Cr.P.C. is
allowed and it is ordered that the accused-petitioner Chhota Ram
S/o Jagdish Ram Jat shall be enlarged on bail in F.I.R.
No.401/2020, Police Station Kotwali Chittorgarh, District
Chittorgarh provided he furnishes a personal bond in the sum of
Rs.1,00,000/- with two sureties of Rs.50,000/- each to the
satisfaction of the learned trial Judge for his appearance before
the court concerned on all the dates of hearing as and when called
upon to do so.
(MANOJ KUMAR GARG),J
55-prashant/-
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