Bhagwan Singh Khichi vs State Of Rajasthan
2021 Latest Caselaw 19255 Raj

(1 of 1) [CRLMB-7942/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7942/2021

Bhagwan Singh Khichi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Panney Singh. For Respondent(s) : Mr. Javed Gauri, P.P.

Mr. Surendra Surana.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/12/2021

Learned Public Prosecutor is directed to call for the case

diary from the Investigating Officer.

List this matter on 11.01.2022, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J

114-prashant/-

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