Sumer Lal Sharma vs State Of Rajasthan
2021 Latest Caselaw 19252 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 16613/2021

Sumer Lal Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhishek Mehta For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

16/12/2021

List on 21.01.2022, as prayed.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

Surabhii/100-

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