Onkar Lal vs State Of Rajasthan
2021 Latest Caselaw 19246 Raj

(1 of 1) [CRLMB-4338/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4338/2021

Onkar Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jagatveer Singh Deora. For Respondent(s) : Mr. Javed Gauri, P.P.

Mr. Bharat Devasee.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/12/2021

Learned Public Prosecutor is directed to call for the case

diary from the Investigating Officer.

List this matter on 11.01.2022, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J

110-prashant/-

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