M/S Patel Filters Infrastructure vs Pratibha Industries Limited
2021 Latest Caselaw 19244 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 570/2020

M/s Patel Filters Infrastructure

----Appellant Versus Pratibha Industries Limited

----Respondent

For Appellant(s) : Mr. Ravi Bhansali, Sr. Advocate with Mr. Dhanesh Saraswat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order

16/12/2021

Admit.

Call for record.

(PUSHPENDRA SINGH BHATI),J (VIJAY BISHNOI),J

5-msrathore/-

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