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Moola Ram @ Mool Chand vs State
2021 Latest Caselaw 19140 Raj

Citation : 2021 Latest Caselaw 19140 Raj
Judgement Date : 15 December, 2021

Rajasthan High Court - Jodhpur
Moola Ram @ Mool Chand vs State on 15 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous III Bail Application No. 12956/2021

Moola Ram @ Mool Chand S/o Lakha Ram, Aged About 37 Years, Jijot, P.s. Chitava, Dist. Nagaur. (At Present Lodged In District Jail, Nagaur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Vikas Bijarnia For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/12/2021

Learned counsel for the petitioner does not want to

press this third bail application at this stage.

Hence, this third bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

7-msrathore/-

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