Ummaid Panwar vs State
2021 Latest Caselaw 19134 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 97/2020

Ummaid Panwar

----Appellant Versus State of Rajasthan

----Respondent

For Appellant(s) : Mr. Anil Kumar Sharma. For Respondent(s) : Mr. Shrawan Bishnoi, PP.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

15/12/2021

Heard learned counsel for the applicant-appellant. Perused

the material available on record.

During the course of arguments, learned counsel for the

applicant-appellant prays for some time to place on record copies

of some judgments.

As requested by the learned counsel for the applicant-

appellant, list the matter after one week.

(DEVENDRA KACHHAWAHA),J 61-Mohan/-

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