Naresh Kumar vs State Of Rajasthan
2021 Latest Caselaw 19049 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8560/2021

Naresh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kishan Lal Bishnoi For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/12/2021

Learned counsel for the petitioner prays for some time to

implead the complainant as party-respondent. Time prayed for is

granted.

List the matter after ten days.

(VIJAY BISHNOI),J

9-Arun/-

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