Jeeta Ram @ Jeetu vs State
2021 Latest Caselaw 19047 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14252/2021

Jeeta Ram @ Jeetu

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Shreekant Verma For Respondent(s) : Mr. A.R. Chaudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/12/2021

Learned counsel for the petitioner prays for some time to

implead the complainant as party-respondent. Time prayed for is

granted.

List the matter after ten days.

(VIJAY BISHNOI),J

44-Arun/-

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