Citation : 2021 Latest Caselaw 18968 Raj
Judgement Date : 13 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 8838/2020
Udaibhan Singh @ Diksha
----Petitioner Versus State
----Respondent
For Petitioner(s) : Mr. Ashish Gehlot for Mr. TC Sharma For Respondent(s) : Mr. Mohd. Javed Gauri, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
13/12/2021
List the matter after three weeks.
Interim order, if any, to continue till the next date.
(VIJAY BISHNOI),J
93-mohit/-
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