Ladu Lal Jat vs State
2021 Latest Caselaw 18964 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12788/2021

Ladu Lal Jat

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Raghuveer Singh Bhati for Mr. Mahaveer Singh For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Surjeet Dholia, SI, SHO, Bheemganj, Bhilwara, present in person.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/12/2021

Learned counsel Mr. Raghuveer Singh Bhati has submitted

that since learned counsel Mr. Mahaveer Singh, appearing on

behalf of the petitioner, is not available today, he prays for an

adjournment.

List after two weeks, as prayed.

The Investigating Officer is not required to remain present

before this Court on the next date of hearing.

(VIJAY BISHNOI),J

Surabhii/20-

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