Mohan Lal vs State Of Rajasthan
2021 Latest Caselaw 18958 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 16746/2021 Mohan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dinesh Bishnoi For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/12/2021

List on 20.12.2021.

(VIJAY BISHNOI),J

5-Arun/-

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