Pushkar vs Rughnath Das
2021 Latest Caselaw 18872 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 89/2021

Pushkar

----Appellant Versus Rughnath Das

----Respondent

For Appellant(s) : Mr. S.L. Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

Admit.

Issue notice to the respondent, returnable within a period of

six weeks.

(VIJAY BISHNOI),J

6-Arun/-

Powered by TCPDF (www.tcpdf.org)