Govind Singh vs Ankit Singh
2021 Latest Caselaw 18861 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 813/2021

Govind Singh

----Appellant Versus Ankit Singh

----Respondent

For Appellant(s) : Mr. Vijay Rajpurohit For Respondent(s) : Mr. Devendra Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

Record of the trial court be awaited for two more weeks.

(VIJAY BISHNOI),J

Surabhii/44-

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