Sushri Vini Mehta vs Jitendra Kumar
2021 Latest Caselaw 18847 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 880/2021

Sushri Vini Mehta

----Appellant Versus Jitendra Kumar

----Respondent

For Appellant(s) : Mr. B.S. Mertiya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

Admit.

Issue notice to the respondent.

List along with SBCMA No.887/2021.

(VIJAY BISHNOI),J

8-Arun/-

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