M/S. S.K. Construction vs Mohanlal Sukhadiya University
2021 Latest Caselaw 18845 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 994/2020

M/s. S.k. Construction

----Appellant Versus Mohanlal Sukhadiya University

----Respondent

For Appellant(s) : Mr. Vineet R. Dave

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

10/12/2021

Learned counsel for the appellant seeks some time

to remove the defects. Time prayed for is granted. List on 21.1.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

19-msrathore/-

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