Union Of India vs M/S Khetaram Raghunath ...
2021 Latest Caselaw 18841 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1618/2020

Union Of India

----Appellant Versus M/s Khetaram Raghunath Construction Company Private Limited

----Respondent Connected With D.B. Civil Misc. Appeal No. 1725/2020 Union Of India

----Appellant Versus M/s Khetaram Raghunath Construction Company Private Limited

----Respondent

For Appellant(s) : Mr. Deepak Bishnoi For Respondent(s) : Mr. K.K. Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

10/12/2021

Learned counsel for the appellant prays for some

time to move application under Section 149 CPC. Time

prayed for is granted.

List on 7.1.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

23-msrathore/-

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