Rafaq Khan vs State Of Rajasthan
2021 Latest Caselaw 18820 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6081/2021

Rafaq Khan S/o Sh. Abdul Munaf Khan, Aged About 39 Years, Resident of Ward No. 05, New Khunja, Hanumangarh Junction, Teh. And Dist. Hanumangarh (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Alisher S/o Sh. Alladitta, Aged About 40 Years, B/c Musalman, R/o Ward No. 05, New Khunja, Hanumangarh Junction, Teh. And Dist. Hanumangarh (Raj.).

----Respondents

For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

10/12/2021

Learned Public Prosecutor submits that police after

investigation has filed the negative final report in the present

case.

The factual report produced by learned Public Prosecutor is

taken on record.

In view of the factual report submitted, learned counsel for

the petitioner does not want to press this petition.

Accordingly, the misc. petition is dismissed as not pressed.

(VINIT KUMAR MATHUR),J

43-Shahenshah/-

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