Akshya Raj vs Devi Lal And Ors
2021 Latest Caselaw 18795 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 983/2012

Akshya Raj

----Appellant Versus Devi Lal And Ors.

----Respondent

For Appellant(s) : None For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

It appears that notices have not been issued to the

respondents till date. Let the same be issued to the respondents,

returnable within eight weeks.

(VIJAY BISHNOI),J

Surabhii/69-

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