Hansraj vs Poonamchand
2021 Latest Caselaw 18787 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 2/2020

Hansraj

----Appellant Versus Poonamchand

----Respondent

For Appellant(s) : Mr. Naresh Singh For Respondent(s) : Mr. Manish Bhunwal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

Await return of notices of respondent Nos. 4 to 13 for four

more weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/64-

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