Shiv Prasad vs Tikam Chand
2021 Latest Caselaw 18784 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 478/2021

Shiv Prasad

----Appellant Versus Tikam Chand

----Respondent

For Appellant(s) : Mr. Mahaveer Prasad Pareek For Respondent(s) : Mr. I.R. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

Admit.

Notice need not be issued to the respondent as he is already

represented through learned counsel Mr. I.R. Choudhary.

Call for record.

Requisition be given 'dasti' to learned counsel for the

appellant.

List as soon as record is received.

(VIJAY BISHNOI),J

14-Arun/-

Powered by TCPDF (www.tcpdf.org)