Icici Lombard General Ins. Co. Ltd vs Shera Ram And Ors
2021 Latest Caselaw 18783 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2374/2015

Icici Lombard General Ins. Co. Ltd.

----Appellant Versus Shera Ram And Ors.

----Respondent

For Appellant(s) : Mr. Devendra Singh For Respondent(s) : Mr. Rajesh Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

The application (I.A. No. 01/21) preferred on behalf of the

respondents/claimants for early listing of the appeal has become

infructuous by efflux of time. Hence, the application for early

listing are dismissed as having become infructuous.

Let this appeal be listed for final hearing in the second week

of January, 2022.

(VIJAY BISHNOI),J

Surabhii/73-

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