Jignesh vs State Of Rajasthan
2021 Latest Caselaw 18767 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1422/2020

Jignesh S/o Ramesh Kumar Mehra, Aged About 30 Years, B/c Mehra, R/o Behind Killi Khane Nayabas, Mahamandir Jodhpur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Mohammad Sabir S/o Mohammad Nisar, B/c Muslim, R/o Ajmeri Namkeen Gulab Sagar Road Juna Daru Theka Jodhpur (Raj.).

----Respondents

For Petitioner(s) : Mr. Abhijeet Joshi for Mr. Ranjeet Joshi For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

09/12/2021

Learned counsel for the petitioner submits that the police has

filed negative final report in the case, therefore, he does not want

to press this petition.

Accordingly, the misc. petition is dismissed as not pressed.

(VINIT KUMAR MATHUR),J

6-Shahenshah/-

Powered by TCPDF (www.tcpdf.org)