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Rai vs State Of Rajasthan
2021 Latest Caselaw 18755 Raj

Citation : 2021 Latest Caselaw 18755 Raj
Judgement Date : 9 December, 2021

Rajasthan High Court - Jodhpur
Rai vs State Of Rajasthan on 9 December, 2021
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9429/2021

Rai

----Petitioner Versus State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. R.J. Punia. For Respondent(s) : Ms. Vandana Bhansali, AGC.

Mr. SangramSingh.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

09/12/2021

Counsel for the petitioner relied on judgment in Manju vs.

State of Rajasthan & Ors. : SBCWP No.13299/2017 decided on

08.12.2017.

Counsel for the respondents relies on judgment in State of

Rajasthan & Ors. Vs. Zaiba & Ors. : DBSAW No.252/2019 decided

on 24.04.2020.

Counsel for the petitioner prays for time to make

submissions.

List the petition on 15.12.2021.

(ARUN BHANSALI),J 31-DJ/-

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