Dhara Singh @ Dana Ram vs State Of Rajasthan
2021 Latest Caselaw 18733 Raj

(1 of 2) [CRLMB-14952/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14952/2021

Dhara Singh @ Dana Ram S/o Chouthu Ram, Aged About 34 Years, R/o Sirohi Khurd, District Jaipur At Present District Jail Pli

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ravindra Acharya For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/12/2021

The petitioner has been arrested in connection with FIR

No.95/2021 of Police Station Guda Endla, District Pali for the

offence punishable under Section 392/34 IPC. He has preferred

this bail application under Section 439 Cr.P.C.

Counsel for the petitioner submits that the offence is triable

by the Magistrate and challan of the case has already been

presented and now no investigation is pending. The accused-

petitioner is in judicial custody and the trial of the case will take

sufficient long time to be concluded. Therefore, the benefit of bail

should be granted to the accused-petitioner.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

(2 of 2) [CRLMB-14952/2021]

Accordingly, the bail application filed under Sec.439 Cr.P.C. is

allowed and it is directed that petitioner Dhara Singh @ Dana Ram

S/o Chouthu Ram, shall be released on bail in connection with FIR

No.95/2021 of Police Station Guda Endla, District Pali provided he

executes a personal bond in a sum of Rs.1,00,000/- with two

sound and solvent sureties of Rs.50,000/- each to the satisfaction

of learned trial court for his appearance before that court on each

and every date of hearing and whenever called upon to do so till

the completion of the trial.

(MANOJ KUMAR GARG),J

42-MS/-

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