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General Manager vs Maili @ Mahilee
2021 Latest Caselaw 18706 Raj

Citation : 2021 Latest Caselaw 18706 Raj
Judgement Date : 8 December, 2021

Rajasthan High Court - Jodhpur
General Manager vs Maili @ Mahilee on 8 December, 2021
Bench: Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 450/2020

General Manager

----Appellant Versus Maili @ Mahilee

----Respondent

For Appellant(s) : Mr. Loon Karan Purohit - on video call For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

08/12/2021

Counsel for the appellant submits that the claimants have

also filed the appeal against the same judgment and award dated

05.03.2019.

List the matter along with Civil Misc. Appeal Nos.211/2021,

467/2020 & 720/2021.

(SUDESH BANSAL),J

19-Anshul/-

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