Suresh Kumar vs State
2021 Latest Caselaw 18705 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 510/2006

Suresh Kumar

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Chaiyanya Gehlot For Respondent(s) : Mr. B.R. Bishnoi, AGC-cum-PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/12/2021

Learned counsel for the appellant has submitted that

appellant - Suresh Kumar is alive.

Office to proceed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

1-Arun/-

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