Juli Dangi vs State Of Rajasthan
2021 Latest Caselaw 18700 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4318/2020

Juli Dangi W/o Nathu Lal Dangi, Aged About 38 Years, R/o Pratappura, Tehsil Badgaon, Dist. Udaipur (Raj.).

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Kunal Bishnoi For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

08/12/2021

Learned counsel for the petitioner submits that he does not

want to press this petition. He further submits that the petitioner

will be satisfied if an opportunity is granted to him for filing the

representation before the Investigating Officer along with the

entire documents showing his innocence in the matter.

Accordingly, this petition is dismissed as not pressed with the

liberty as prayed for.

(VINIT KUMAR MATHUR),J

33-Shahenshah/-

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