Ajiya And Anr vs State
2021 Latest Caselaw 18697 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 926/2006

Ajiya And Anr.

----Appellant Versus State

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. B.R. Bishnoi, AGC-cum-PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/12/2021

Learned Public Prosecutor seeks some more time to get the

status of the accused. Time prayed for is granted.

List the matter after two weeks.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

2-Arun/-

Powered by TCPDF (www.tcpdf.org)