Shoaib vs State Of Rajasthan
2021 Latest Caselaw 18692 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16398/2021

Shoaib S/o Sh. Aayub Khan, Aged About 25 Years, H.no. 15A, Loco Running Road, Near Ratanada Sabzi Mandi, P.s. Ratanada, Dist. Jodhpur, Rajasthan. (Presently Lodged At Central Jail, Jodhpur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Javed Khan Moyal. For Respondent(s) : Mr. Javed Gauri, P.P.

Mr. N.P. Ojha.

Mr. Gulab Singh Bhati.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/12/2021

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J

89-prashant/-

Powered by TCPDF (www.tcpdf.org)