Pukhraj vs Ruparam
2021 Latest Caselaw 18685 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8724/2020

Pukhraj

----Petitioner Versus Ruparam

----Respondent

For Petitioner(s) : Ms. Kamini Rathore For Respondent(s) :

JUSTICE DINESH MEHTA

Order

08/12/2021

In support of her contention, Ms. Kamini Rathore, learned

counsel for the petitioner relied upon judgment of this Court

rendered in the case of Ranjeet & Ors. Vs. State of Rajasthan &

Ors. reported in 2016(2) DNJ (Raj.) 817.

Issue notice. Issue notice of the stay application also,

returnable within six weeks.

Notices be given 'dasti' to learned counsel for the petitioner,

if so desired.

(DINESH MEHTA),J 175-Rahul/-

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