Vijendra Kumar Nagar vs State Of Rajasthan
2021 Latest Caselaw 18645 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Writ Contempt No. 364/2021

1. Vijendra Kumar Nagar S/o Shri Ram Chandra Nagar, Aged About 58 Years, Resident Of Jaswantgarh, Tehsil Ladnun, District Nagaur.

2. Minakshi Ngar W/o Shri Vijendra Kishoree Nagar, Aged About 56 Years, Resident Of Jaswantgarh, Tehsil Ladnun, District Nagaur.

3. Jugal Kishore Bihani S/o Shri Premsukh, Aged About 64 Years, Resident Of Jaswantgarh, Tehsil Ladnun, District Nagaur.

----Petitioners

Versus

1. State Of Rajasthan, Through Chief Secretary, Government Of Rajasthan, Secretariat, Jaipur.

2. The Revenue Secretary, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Shri Jitendra Kumar Soni, District Collector, Nagaur.

4. Shri Anil Kumar, Sub Divisional Officer, Ladnun District Nagaur.

5. Shri Uma Ram Meghwal, Tehsildar, Ladnun District Nagaur.

6. Shri Gyan Chand, Dy. Conservator Of Forest, Nagaur.

7. Smt. Birdi Devi, Sarpanch Gram Panchayat Jaswantgarh District Nagaur.

----Respondents

For Petitioner(s) : Mr. R. K. Soni For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

(2 of 2) [WCP-364/2021]

Judgment / Order

08/12/2021

Learned counsel appearing for petitioners wants to withdraw

this contempt petition.

Thus, the present contempt petition is dismissed as

withdrawn.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 16-nidhi/-

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