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Dinesh Sankhla vs State
2021 Latest Caselaw 18620 Raj

Citation : 2021 Latest Caselaw 18620 Raj
Judgement Date : 7 December, 2021

Rajasthan High Court - Jodhpur
Dinesh Sankhla vs State on 7 December, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 110/2019

Dinesh Sankhla

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Sikandar Khan For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

Learned counsel Mr. Sikandar Khan puts in appearance on

behalf of the appellant.

Office to proceed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

20-Arun/-

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