Om Prakash vs State Of Rajasthan
2021 Latest Caselaw 18618 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 139/2021

Om Prakash

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Vikas Bijarnia For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

Admit.

Learned Public Prosecutor accepts notice on behalf of the

respondent-State.

Call for record.

Requisition be given 'dasti' to learned counsel for the

appellant.

List as soon as record is received.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

13-Arun/-

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