Sanwalram vs State Of Rajasthan
2021 Latest Caselaw 18609 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 527/2021

Sanwalram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Anil Joshi, AAG-cum-GA (Incharge)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

Learned Government Advocate is directed to produce the

record of the application forwarded by the Superintendent, Central

Jail, Jodhpur for sending the petitioner in the Open Air Camp, on

the next date of hearing.

List the matter after a week.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 31-mohit/-

Powered by TCPDF (www.tcpdf.org)