Bhanwar Lal vs State Of Rajasthan-State
2021 Latest Caselaw 18607 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 699/2021

Bhanwar Lal

----Petitioner Versus State Of Rajasthan-State

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. R.R. Chapparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

List the matter after two weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

55-Arun/-

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