Swaroop Singh vs Deepak Nandi
2021 Latest Caselaw 18544 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 280/2021

Swaroop Singh

----Petitioner Versus Deepak Nandi

----Respondent

For Petitioner(s) : Mr. Anil Bhandari For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

06/12/2021

Mr. Sunil Beniwal, learned Additional Advocate General, has

submitted that the State Government has already granted

permission to appoint petitioner on the post of Fireman in Nagar

Palika, Sojat (Pali) vide order dated 04.12.2021.

A copy of order dated 04.12.2021 is produced on record.

Mr. Beniwal, learned AAG has assured this Court that

appointment order of petitioner will be issued by Nagar Palika,

Sojat (Pali) and all the benefits regarding seniority and fixation of

pay of the petitioner shall also be done as per the directions of

this Court in the judgment dated 19.11.2020 within a period of

ten days.

List the matter on 17.12.2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

27-T.Singh/-

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