Praveen Kumar vs Najir Khan
2021 Latest Caselaw 18541 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 942/2021

Praveen Kumar & Anr.

----Appellants Versus Najir Khan & Anr.

----Respondents

For Appellant(s) : Mr. Naresh Kumar for Mr. V.R. Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

06/12/2021

This appeal has been filed by the owner and driver of the

vehicle against whom the Tribunal has been passed the award vide

judgment dated 11.08.2021.

Issue notice to the respondents, returnable within a period of

four weeks.

It is made clear that this court has not passed any stay

against the execution of impugned award dated 11.08.2021.

(SUDESH BANSAL),J

11-Ravi Kh/-

Powered by TCPDF (www.tcpdf.org)