Anjelo Fedrik Smith vs Shikha
2021 Latest Caselaw 18540 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1110/2021

Anjelo Fedrik Smith

----Appellant Versus Shikha

----Respondent

For Appellant(s) : Mr. M.S. Rajpurohit For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

06/12/2021

Admit.

Notice need not be issued as the respondent - State is

represented through the learned Public Prosecutor.

Call for record.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

3-Arun/-

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