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M/S. Lanar And Shreesar vs The Assistant Commercial Taxes ...
2021 Latest Caselaw 18537 Raj

Citation : 2021 Latest Caselaw 18537 Raj
Judgement Date : 6 December, 2021

Rajasthan High Court - Jodhpur
M/S. Lanar And Shreesar vs The Assistant Commercial Taxes ... on 6 December, 2021
Bench: Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Sales Tax Ref./rev. No. 56/2019

M/s. Lanar And Shreesar

----Petitioner Versus The Assistant Commercial Taxes Officer

----Respondent

For Petitioner(s) : Mr. Rahul Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

06/12/2021

At the request of counsel for the appellant, the matter is

adjourned for four weeks.

(SUDESH BANSAL),J

138-Taruna/-

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