Mustafa vs State Of Rajasthan
2021 Latest Caselaw 18535 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 138/2021

Mustafa

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Zafar Khan For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

06/12/2021

Admit.

Notice need not be issued as the respondent - State is

represented through the learned Public Prosecutor.

Connect with DB Criminal Appeal No.116/2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

4-Arun/-

Powered by TCPDF (www.tcpdf.org)