Heera Lal vs State
2021 Latest Caselaw 18531 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6278/2021

Heera Lal S/o Shri Bhura Lal, Aged About 21 Years, R/o Padma Kheda, Udaipur, Rajasthan.

----Petitioner Versus

1. State of Rajasthan, Through PP

2. Anshu Dangi D/o Logar Dangi, R/o Dhamdiya, Tehsil Vallabhnagar, District Udaipur.

----Respondents

For Petitioner(s) : Mr. Ram Singh Rawal For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

06/12/2021

Learned counsel for the petitioner submits that he wants to

withdraw the present misc. petition.

Accordingly, the present misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J

138-Shahenshah/-

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