Joshnath vs State
2021 Latest Caselaw 18530 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 569/2021

Joshnath

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Anil Joshi, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

06/12/2021

This writ petition is filed by the petitioner essentially with a

prayer to modify the order dated 28.09.2021 passed by a co-

ordinate Bench of this Court in DB Criminal Writ Petition

No.451/2021.

In such circumstances, list this matter before the appropriate

Bench.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

18-mohit/-

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