Balbeer Singh vs State Of Rajasthan
2021 Latest Caselaw 18505 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11067/2021

Dinesh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 11190/2021 Balbeer Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikas Bijarnia.

Mr. Jai Naveen.

For Respondent(s) : Mr. Manish Vyas, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI Order 06/12/2021

Learned counsel for the petitioners relied on judgment in

Subhash Chandra v. State of Rajasthan : S.B. Civil Writ Petition

No. 10353/2021, decided on 03.09.2021 as upheld in State of

Rajasthan & Ors. v. Surendra Khokhar : D.B. Spl. Appl. Writ No.

610/2021, decided on 29.11.2021.

Learned counsel for the State seeks to distinguish the said

judgments on the basis of facts as well as plain reading of

provisions of Rule 26 qua the Head Constable.

Time prayed for is allowed.

List the matters in 2nd week of January, 2022.

(ARUN BHANSALI),J

9-pradeep/-

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