The State Of Rajasthan vs Babulal Meena
2021 Latest Caselaw 18496 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Review Petition (Writ) No. 147/2019 State Of Rajasthan

----Petitioner Versus Jagdish Singh Rajpurohit

----Respondent Connected With

1. S.B. Review Petition (writ) No. 49/2019

2. S.B. Review Petition (writ) No. 82/2019

3. S.B. Review Petition (writ) No. 152/2019

4. S.B. Review Petition (writ) No. 155/2019

For Petitioner(s) : Mr. M.S.Singhvi, Advocate General (through VC) assisted by Mr. Pankaj Sharma - AAG, Mr. Deepak Chandak - AGC, Mr. K.S.Lodha - Asstt. to A.G. For Respondent(s) : Mr. Rishi Raj Rathore for Mr. Trilok Joshi.

HON'BLE MR. JUSTICE ARUN BHANSALI Order 06/12/2021

By order dated 20.11.2021 passed in S.B. Civil Review

Petition No.155/2019, the matter was adjourned awaiting the

disposal of the review petition by the Division Bench.

Learned Advocate General made submissions that now

before the Division Bench in D.B. Review Petition No.23/2019 it

has been ordered on 24.11.2021 that if any of the petitioners

have filed contempt petition arising out of the judgment of the

Division Bench, of which the review is sought, the petitioners shall

not proceed further with the contempt petitions till disposal of the

review petition.

In view of the above fact situation, list these review petitions

in the month of January, 2022.

(ARUN BHANSALI),J 62to66-Rmathur/-

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