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Arif Mohd. Pathan vs State Of Rajasthan
2021 Latest Caselaw 18486 Raj

Citation : 2021 Latest Caselaw 18486 Raj
Judgement Date : 6 December, 2021

Rajasthan High Court - Jodhpur
Arif Mohd. Pathan vs State Of Rajasthan on 6 December, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4429/2018

1. Arif Mohd Pathan S/o Amir Pathan, Aged About 38 Years,

2. Vaseem Khan Pathan S/o Amir Pathan, Aged About 35 Years, Both B/c Muslim, R/o. Mullatalai, District Udaipur.

----Petitioners Versus

1. State Of Rajasthan

2. Praveen Nirwal S/o Devendra Nirwal, B/c Nirwal, R/o.

Nearby Panchayat Bhawan, Rishabhdev, District Udaipur.

3. Parwat Singh Garasiya S/o Nakiya Ram Garasiya, R/o.

Village Piparna, Chitrawas, Distt. Udaipur.

4. Naresh Singh S/o Nathu Singh, B/c Rajput, R/o. Village Semad, Sarya, Tehsil Gogunda, Distt. Udaipur.

5. Ramesh Paliwal S/o Mangi Lal, B/c Brahmin, R/o. Village Nandeshama, Tehsil Gogunda, Distt. Udaipur.

6. Rakesh Meghwal S/o Babarmal Meghwal, B/c Meghwal, R/o. Village Kurabad, Distt. Udaipur

7. Naresh Salvi S/o Hamera Ji Salvi, B/c Salvi, R/o. Jhadol, Tehsil Sarada, Distt. Udaipur.

8. Kamlesh Kumar S/o Amra Ji Meghwal, B/c Meghwal, R/o.

Village Bhorai, Tehsil Semari, Distt. Udaipur.

9. Kum Sanju Kumari Meena D/o Sh. Laxman Lal Meena, B/c Meena, R/o. Village Amra Dungari, Seriya, Tehsil Salumbar, Distt. Udaipur.

10. Mukesh Kumar S/o Mangi Lal, B/c Meena, R/o. Village Budel Jhalla Falla, Tehsil Salumbar, Distt. Udaipur.

11. Kum Urmila Kumari Meena D/o Sh. Devshanker Meena, B/c Meena, R/o. Village Dhika Dhola, Payra, Jhallara, Distt. Udaipur.

12. Kum Tina Chobbisa D/o Nad Naresh Ji Chobbisa, B/c Brahmin, R/o. Gamda Paal, Tehsil Salumber, Distt. Udaipur.

13. Kum Poonam Suthar D/o Vijay Suthar, B/c Suthar, R/o.

Village Baroda, Tehsil Salumber, Distt. Udaipur.

14. Kum Rekha Kanwar D/o Anand Singh, B/c Rajput, R/o.

Village Bambora, Tehsil Kurabad, Distt. Udaipur.

15. Kum Laxmi Devi D/o Sh. Pankaj Kumar Meena, B/c Meena R/o. Village Katev, Tehsil Rishabhdev, Distt. Udaipur.

16. Kum Anita Kanwar D/o Arjun Singh Jhalla, B/c Rajput, R/o. Bambora, Chouhano Ka Mohalla, Tehsil Girva, Distt. Udaipur.

(2 of 9) [CRLMP-4429/2018]

17. Kum Chanda Gujarati D/o Chetan Gujarati, B/c Gujarati, R/o. Chandesara, Tehsil Mawli, Distt. Udaipur

18. Kum Sangeeta Gujarati D/o Naresh Gujarati, B/c Gujarati, R/o., Chandesara, Tehsil Mawli, Distt. Udaipur

19. Kum Pooja Gujrati D/o Sh. Lalit Gujarati, B/c Gujarati, R/o. Chandesara, Tehsil Mawli , Distt. Udaipur

20. Smt. Radha Devi W/o Mukesh Purohit, B/c Purohit, R/o.

Village Anoppura Nauwa, Tehsil Mawli, Distt. Udaipur

21. Kum Geeta Menariya D/o Sh. Praveen Menariya, B/c Brahmin, R/o. 424, Shiv Colony, Uttari Sunderwas, Udaipur, Distt. Udaipur

22. Kum Mewa Kumari Meena D/o Babu Lal Meena, B/c Meena, R/o. Jalpakka, Post Sagwara, Distt. Udaipur

23. Kum Kusum Jain D/o Surendra Kumar Jain, B/c Jain, R/o.

Chawand, Tehsil Sarada, Distt. Udaipur

24. Kum Priyanka Jain D/o Bhanwar Lal Jain, B/c Jain, R/o.

Chawand, Tehsil Sarada, Distt. Udaipur

25. Kum Kalla Meena D/o Sh. Deva Meena, B/c Meena, R/o.Village Dhika Dhola, Payra, Jhallara Distt. Udaipur

26. Pappu Lal S/o Dhula Ji, B/c Meena, R/o.Village Gated, Jhallara, Tehsil Salumbar, Distt. Udaipur

27. Bheem Raj Meena S/o Sh. Nathu Meena, B/c Meena, R/o.

Village Ganted, Jhallara, Tehsil Salumber, Distt. Udaipur

28. Kalu Lal Meena S/o Shanker Lal Meena, B/c Meena, R/o.Village Jharmal, Sheshpur, Jhallara, Teshil Salumbar, Distt. Udaipur

29. Gautam Lal Meena S/o Khema Ji Meena, B/c Meena,R/o.

Village Dhika Dhola, Payra, Jhallara, Distt. Udaipur

30. Baldev Kumar Meena S/o Narain Lal Meena, B/c Meena, R/ o.Village Bhorai Pal, Tehsil Semari Distt. Udaipur

31. Dinesh Kumar S/o Narain Lal Darji, B/c Darji, R/o.Village Surkhand Khera, Tehsil Semari, Distt. Udaipur

32. Arvind Kumar S/o Durga Shanker Ji, R/o.Semad, Tehsil Gogunda, Distt. Udaipur

33. Heera Lal S/o Pooan Ram, B/c Meghwal, R/o.Village Semad, Tehsil Gogunda, Distt. Udaipur

34. Lalit Meghwal S/o Shanker Lal Meghwal, B/c Meghwal, R/ o.Village Kunda, Tehsil Semari, Distt. Udaipur

35. Devkishan Bhoi S/o Pratap Ji Bhoi, B/c Bhoi, R/o.Nearby Ramdwara, Bhindar, Distt. Udaipur

36. Amar Lal S/o Alram, B/c Meena, R/o.Kalyani Falla, Tehsil Salumbar, Distt. Udaipur

37. Nana Lal S/o Aala Ji, B/c Meena, R/o.Post Bori, Kalyani Falla, Tehsil Salumbar, Distt. Udaipur

(3 of 9) [CRLMP-4429/2018]

38. Devi Lal S/o Narain Lal Meena, B/c Meena, R/o.Village Gated, Jhallara, Tehsil Salumbar, Distt. Udaipur

39. Harsh Joshi S/o Sh. Sanjay Joshi, B/c Brahmin, R/o.Village Tokar, Tehsil Semari, Distt. Udaipur

40. Rakesh Joshi S/o Daulat Ram Joshi, B/c Brahmin, R/o.Brahampuri, Tehsil Semari, Distt. Udaipur

41. Rakesh Kumar Meena S/o Sh. Laxman Lal Meena, B/c Meena, R/o.Village Jaipur, Post Rajol, Tehsil Rishabhdev, Distt. Udaipur

42. Narain Lal Meena S/o Bakhat Ram Meena, B/c Meena, R/o.Gumanpura, Post Dhelana, Tehsil Rishabhdev, Distt. Udaipur

43. Smt. Suraj Kharadi W/o Shailesh Ahari, B/c Meena, R/o.Jaipur, Post Rajol, Tehsil Rishabhdev, Distt. Udaipur

44. Rakesh Joshi S/o Daulat Ram Joshi, B/c Brahmin, R/o.

Brahampuri, Tehsil Semari. Distt. Udaipur

45. Kum Asha Kumari D/o Hukmi Chand Meena, B/c Meena, R/o.Village Chorai, Tehsil Rishabdev, Distt. Udaipur

46. Rahul Kumar S/o Chokha Meena, B/c Meena, R/o. Village Bilakh Kalawat, Tehsil Rishabhdev Distt. Udaipur

47. Kum Jwala Kumari D/o Nana Ji Meena, B/c Meena, R/o.Village Dhankdawada, Tehsil Semari, Distt. Udaipur

48. Rajendra Kumar S/o Devji Meena, B/c Meena, R/o.Village Ghata Kinawaat, Distt. Udaipur

49. Kum Surekha Pandya D/o Bhanwar Lal Pandya, B/c Brahmin, R/o.Village Bhagore, Tehsil Rishabhdev Distt. Udaipur

50. Kum Deepika Patel D/o Sh. Arvind Kumar Patel, B/c Patel, R/o.Village Mahudara, Panchayat Baydi, Tehsil Kherwara, Distt. Udaipur

51. Kum Sonal Patel D/o Dhakarchand Patel, B/c Patel, R/o.Village Palasiya, Tehsil Kherwara, Distt. Udaipur

52. Kum Shakuntala Ahari D/o Prakash Kumar Ahari, B/c Ahari R/o. Jaipura, Post Rajol, Tehsil Rishabhdev Distt. Udaipur

53. Kum Kalpana Patel D/o Shanti Lal Patel, B/c Patel R/o.Village Chani, Tehsil Kherwara, Distt. Udaipur

54. Kum Minakshi Meena D/o Ramlal Meena, B/c Meena,R/o.

Parmwarwada, Pandyawada, Kalyanpur, Distt. Udaipur

55. Sandeep Meena S/o Bhagwan Lal Meena, B/c Meena, R/o.Village Post Pandyawada, Tehsil Rishabhdev Distt. Udaipur

56. Ajesh Kumar Meena S/o Bhagwan Lal Meena, R/o.Parmwarwada, Pandyawada, Tehsil Rishabhdev, Distt.

      Udaipur


                                   (4 of 9)                    [CRLMP-4429/2018]


57. Chunni Lal Meena S/o Hagga Ram, B/c Meena, R/o.Village Post Depur, Tehsil Rishabhdev, Distt. Udaipur

58. Dharmendra Singh Rathore S/o Sh. Virendra Singh, B/c Rajput, R/o.Village Bemala, Tehsil Girva, Distt. Udaipur

59. Ramesh Nagda S/o Chhoga Lal Nagda, B/c Brahmin, R/o.Village Kamol, Tehsil Sarada, Distt. Udaipur

60. Madan Lal Meghwal S/o Shanker Lal, B/c Meghwal, R/o.Kurabad, Distt. Udaipur

61. Kanchan Vaishnav D/o Pushkar Das Vaishnav, B/c Vaishnav, R/o.Sayra, Distt. Udaipur

62. Kum Lalita Joshi D/o Tulsi Ram Joshi, B/c Joshi, R/o.

Sayra, Distt. Udaipur

63. Kum Ullasi Prajapat D/o Devi Lal Prajapat, B/c Prajapat, R/o.Sayra, Distt. Udaipur

64. Smt. Seema Kumari W/o Ramesh Naga, B/c Brahmin, R/o.Udaipur, Distt. Udaipur

65. Nathu Lal S/o Sh. Kalu Ji Meena, B/c Meena, R/o. Village Bhorai, Tehsil Semari, Distt. Udaipur

66. Harish Meghwal S/o Keshu Lal, B/c Meghwal R/o.Village Kamol, Tehsil Sayra, Distt. Udaipur

67. Smt. Bhagwati Nagda W/o Jitendra Nagda, B/c Brahmin, R/o.Udaipur, Distt. Udaipur

68. Dilip Nagda S/o Ratan Lal Nagda, B/c Brahmin, R/o.Village Kamol, Tehsil Sayra, Distt. Udaipur

69. Radhey Shyam Nagda S/o Ratan Lal Nagda, B/c Brahmin, R/o.Village Kamol, Tehsil Sayra , Distt. Udaipur

70. Hemant Joshi S/o Udai Ram Joshi, B/c Brahmin,R/o.

Village Kamol, Tehsil Sayra, Distt. Udaipur

71. Virrendra Nath Chouhan S/o Lalnath Chouhan, B/c Chouhan, R/o.Palichada, Tehsil Mawli, Distt. Udaipur

72. Kum Neelam Bhatt D/o Ashwini Kumar Bhatt, B/c Brahmin, R/o.23, Kheman Ghati, Udaipur, Presently 31, Picholi, Bhatiyani Chohta, Distt. Udaipur

73. Hukmichand Paliwal S/o Pyarchand Paliwal, B/c Brahmin, R/o.Guru Pushkar Nagar, Semtal, Tehsil Gogunda, Distt. Udaipur

74. Narpat Lal Meena S/o Chiman Lal, B/c Meena, R/o.Jodhpur Kalla, Post Jodhpur Khurd, Tehsil Salumbar, Distt. Udaipur

75. Kalu Lal Meena S/o Shiv Lal, B/c Meena, R/o.Vagat Singh Ka Guda, Tehsil Girva, Distt. Udaipur

76. Vinod Kumar Salvi S/o Lalu Ram Salvi, B/c Salvi, R/o.Village Badgaon, Tehsil Sarada, Distt. Udaipur

77. Mawa Ram S/o Kachra Ji Meena, B/c Meena, R/o.Village Dhika Dhola, Payra Jhallara, Distt. Udaipur

(5 of 9) [CRLMP-4429/2018]

78. Anil Harizan S/o Babu Lal, B/c Meena, R/o.Ambedkar Basti, Kurabad, Distt. Udaipur

79. Kum Madhu Nalwaya D/o Babu Lal Nalwaya, B/c Nalwaya, R/o.Ambedkar Basti, Kurabad, Distt. Udaipur

80. Kum Poonam Rathore D/o Sh. Karan Singh Rathore, B/c Rajput, R/o.Khemala, Kurabad, Distt. Udaipur

81. Kum Shabana Banu D/o Moinuddin, B/c Muslim, R/o.Byepass Road, Vallabh Nagar, Udaipur, Distt. Udaipur

82. Prakash Lohar S/o Kalu Lal Lohar, B/c Lohar, R/o.Nandeshama, Tehsil Gogunda, Distt. Udaipur

83. Hemant Paliwal S/o Khumani Lal Paliwal, B/c Brahmin, R/o.Nandeshama, Tehsil Gogunda, Distt. Udaipur

84. Kum Rekha Paliwal D/o Sh. Praveen Paliwal, B/c Brahmin, R/o.Nandeshama, Tehsil Sayra, Distt. Udaipur

85. Bhagwati Lal Vyas S/o Sh. Chaman Lal Vyas, B/c Brahmin, R/o.Nandeshama, Tehsil Sayra, Distt. Udaipur

86. Anil Paliwal S/o Shanti Lal Paliwal, B/c Brahmin, R/o.Matho Ki Shehari Nandeshama, Tehsil Sayra, Distt. Udaipur

87. Harish Kumar S/o Ganesh Lal, B/c Darji, R/o.Nandeshama, Tehsil Sayra, Distt. Udaipur

88. Kum Reena Paliwal D/o Goverdhan Lal Paliwal, B/c Brahmin, R/o.Paneriyo Ki Bhagal, Swato Ka Guda, Distt. Udaipur

89. Kum Kusum Paliwal D/o Ashok Kumar Paliwal, B/c Brahmin, R/o.Paneriyo Ki Bhagwal, Swato Ka Guda, Distt. Udaipur

90. Kum Laxmi Paliwal D/o Ishwar Lal Paliwal, B/c Brahmin, R/o.Semtal Mazawadi, Tehsil Gogunda, Distt. Udaipur

91. Kailash Joshi S/o Moti Lal Joshi, B/c Brahmin, R/o.Padarda, Tehsil Sayra, Distt. Udaipur

92. Kum Priyanka Audichaya D/o Ramesh Chandra Audichaya, B/c Brahmin, R/o.Brahmino Ka Mohalla, Daroli, Distt. Udaipur

93. Balmukund Meena S/o Nathu Lal Meena, B/c Meena, R/o.Suro Ka Falla, Tehsil Salumbar, Distt. Udaipur

94. Inder Lal Gameti S/o Babu Lal Gameti, B/c Gameti R/o.Padawali Khurd, Tehsil Gogunda, Distt. Udaipur

95. Narendra Nath Chouhan S/o Gajendra Nath Chouhan, B/c Chouhan, R/o.Village Bazamiya, Post Puriyakheri, Distt. Udaipur

96. Madan Nath Chouhan S/o Gajendra Nath Chouhan, B/c Chouhan, R/o.Village Mundol, Tehsil Vallabhnagar, Distt. Udaipur

97. Vikash Sevak S/o Devi Lal Sevak, B/c Sevak, R/o.Village Padawali, Tehsil Semari, Distt. Udaipur

(6 of 9) [CRLMP-4429/2018]

98. Dinesh Kalal S/o Magan Lal Kalal, B/c Kalal, R/o.Kunda, Tehsil Semari, Distt. Udaipur

99. Mukul Raj Purbia S/o Mahendra Purbia, B/c Purbia,R/o.

Village Ogana, Tehsil Jhadol, Distt. Udaipur

100. Smt Ranjana Pubia W/o Pushkar Purbia, B/c Purbia, R/o.Udaipur, Distt. Udaipur

101. Viram Chandra S/o Kuri Lal, R/o.Ogana, Tehsil Jhadol, Distt. Udaipur

102. Gopal Prajapat S/o Nathu Lal Prajapat, B/c Prajapat, R/o.Ogana, Tehsil Jhadol , Distt. Udaipur

103. Dinesh Chandra Meghwal S/o Nathu Lal, B/c Meghwal, R/o.Village Laxmanpura, Post Mazawada, Tehsil Vallabhnagar Distt. Udaipur

104. Damyanti D/o Prabhu Lal Paliwal, B/c Brahmin, R/o.Village Semtal, Tehsil Gogunda, Distt. Udaipur

105. Dilip Kumar Nalwaya S/o Banshi Lal Nalwaya, B/c Nalwaya, R/o.Kurabad, Distt. Udaipur

106. Jeewan Kumar S/o Bhagwati Lal, B/c Darji, R/o.Sarada, Distt. Udaipur

107. Kum Hema Darji D/o Ramchandra Ji, B/c Darji,R/o.

Sarada, Distt. Udaipur

108. Vikram Singh Rathore S/o Anop Singh Rathore, B/c Rajput, R/o.Khetawatdira, Sallara, Tehsil Sarada, Distt. Udaipur

109. Ramesh Paliwal S/o Mangi Lal, B/c Brahmin, R/o.Nandeshama, Tehsil Gogunda, Distt. Udaipur

110. Shivraj Singh S/o Gulab Singh Rathore, B/c Rajput, R/o.Village Vemla, Tehsil Girva, Distt. Udaipur

111. Kailash Chandra S/o Thawra Ji, B/c Meena, R/o.Village Aanmana Kotada, Tehsil Rishbhdev, Distt. Udaipur

112. Smt. Tara Devi W/o Prem Shanker Meena, B/c Meena, R/o. Aanmana Kotada, Tehsil Rishabhdev, Distt. Udaipur

113. Kalyan Singh Chouhan S/o Arjun Singh, B/c Chouhan, R/o.Padawali Kalla, Tehsil Gogunda, Distt. Udaipur

114. Smt Meena Chawanriya W/o Ramkishan Chanwariya, B/c Chanwariya, R/o.Nakoda Nagar, Udaipur Distt. Udaipur

115. Jagdish Lal S/o Dhula Ji, B/c Meena, R/o.Village Budel, Jhalla Falla, Tehsil Salumbar, Distt. Udaipur.

116. Nishant Ameta S/o Mahesh Ameta, B/c Brahmin, R/o.Bizanwas, Tehsil Mawli, Distt. Udaipur

117. Krishan Kant S/o Nathu Lal, B/c Prajapat, R/o.Rishabhdev, Distt. Udaipur

118. Om Prakash Ahari S/o Balu Ram Ahari, B/c Ahari, R/o.Bilakh, Tehsil Rishabhdev, Distt. Udaipur

(7 of 9) [CRLMP-4429/2018]

119. Praveen Meena S/o Pema Ji, B/c Meena, R/o.Rishabhdev, Distt. Udaipur

120. Raju Shamer S/o Shanker Lal Sharma, R/o.Jhamar Kotada, Distt. Udaipur.

121. Radhey Shyam Gurjar S/o Prabhu Lal, B/c Gurjar, R/o.Mundol,tehsil Vallabhnagar, Distt. Udaipur

122. Kum Pramila Kumari D/o Sohan Lal, R/o.Kurabad, Distt.

Udaipur

123. Kum Rekha Rao D/o Shrawan Rao, B/c Rao, R/o.Parmada, Distt. Udaipur

124. Shrawan Rao S/o Mangi Lal, B/c Rao, R/o.Parmada, Distt.

Udaipur

125. Deepak Chhobisa S/o Shanker Ji Chobbisa, B/c Chobbisa, R/o.Bhindar, Distt. Udaipur

126. Vidhya Chobbisa D/o Rajendra Prasad, B/c Chobbisa, R/o.Bhindar, Distt. Udaipur

127. Kalu Meena S/o Shiv Lal Meena, B/c Meena, R/o.Parmada, Distt. Udaipur

128. Amrit Lal Meena S/o Gep Ji, B/c Meena, R/o.Salumbar, Tehsil Salumbar, Dist. Udaipur

----Respondents

For Petitioner(s) : Mr. Zafar Khan For Respondent(s) : Mr. S. S. Rajpurohit, PP Mr. Pritam Joshi, for the complainant Mr. Chel Singh, Police Inspector, Udaipur (Present-in-person)

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

06/12/2021

The present misc. petition has been filed for quashing the

F.I.R. No. 380/2018 registered at Police Station Goverdhan Vilas,

District Udaipur for the offence under Sections 406, 420, 467,

468, 471, 472 & 120-B of the I.P.C.

Learned counsel for the petitioners namely- Arif Mohd Pathan

& Vaseem Khan Pathan submits that they have compromised the

(8 of 9) [CRLMP-4429/2018]

matter qua 127 persons named in the present petition and has

returned the money to them.

The fact of compromise qua these 127 persons named in the

present petition are not disputed by the learned counsel for the

respondents/complainants.

Learned counsel for the petitioners has relied upon the

judgment of the Hon'ble Supreme Court in the case of Gian

Singh vs. State of Punjab, (2012) 10 SCC 303, State of M.P.

V/s Laxmi Narayan & Ors. [AIR 2019 SC 1296] & Ram

Gopal and Ors. Vs. State of Madhya Pradesh (Criminal

Appeal No. 1489 and 1488 of 2012 decided on 29.09.2021)

and submits that the proceedings arising out of F.I.R. against the

present petitioners may kindly be quashed.

The fact of compromise having entered between the

petitioners and these 127 persons has also been verified by the

Investigating Officer who is present in the Court.

In view of the aforementioned compromise arrived at

between the parties and considering the fact that the compromise

is not disputed by learned counsel for the complainants as also

applying law laid down in Gian Singh vs. State of Punjab

(Supra), State of M.P. V/s Laxmi Narayan & Ors. (Supra) &

Ram Gopal and Ors. Vs. State of Madhya Pradesh (Supra)

this Court deems it just and proper to invoke inherent powers

under Section 482 Cr.P.C.

Accordingly, the present misc. petition is allowed and the

impugned F.I.R. No. 380/2018 registered at Police Station

Goverdhan Vilas, District Udaipur for the offence under Sections

406, 420, 467, 468, 471, 472 & 120-B of the I.P.C. qua the

(9 of 9) [CRLMP-4429/2018]

present petitioners namely- Arif Mohd Pathan & Vaseem Khan

Pathan is quashed and set-aside.

(VINIT KUMAR MATHUR),J 184-SunilS/-

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