Girwar Singh vs State Of Rajasthan
2021 Latest Caselaw 18480 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6307/2021

Girwar Singh S/o Surjan Singh, Aged About 59 Years, By Caste Rajput, R/o Bukalsar (Correct Bukansar Chotta), Tehsil Sardarshahar, District Churu. (Presently Lodged In District Jail Churu).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. NL Joshi Ms. Kirti Pareek For Respondent(s) : Mr. Arun Kumar, PP For Complainant(s) : Mr. Manoj Pareek

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not want to press this criminal misc. bail application at

this stage.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

Surabhii/55-

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