Rakesh Kumar And Ors vs The Chairman,Sbi And Ors
2021 Latest Caselaw 18474 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11935/2017

Rakesh Kumar And Ors.

----Petitioner Versus The Chairman,sbi And Ors.

----Respondent

For Petitioner(s) : Ms. Anjali Kaushik For Respondent(s) : Ms. Kiran Kachhawaha for Dr. Sachin Acharya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

List the matter after a week.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

25-Arun/-

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