Bharat Kumar vs R.R.V.P. N. Ltd. And Ors
2021 Latest Caselaw 18466 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10350/2016

Bharat Kumar

----Petitioner Versus R.r.v.p. N. Ltd. And Ors.

----Respondent

For Petitioner(s) : Mr. Pradhuman Singh For Respondent(s) : Mr. Dhanesh Saraswat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Let the matter be listed on 18.02.2022, the date already

fixed by the Registry.

(VIJAY BISHNOI),J

14-Arun/-

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