Sampat Singh Bishnoi vs State And Ors
2021 Latest Caselaw 18464 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9946/2016

Sampat Singh Bishnoi S/o Shri Mangla Ram Bishnoi, aged about 43 years, R/o VPO Tilwasani, Tehsil Pipar City, District Jodhpur, Rajasthan.

----Petitioner Versus

1. State of Rajasthan through the Secretary, Department of Education, Government of Rajasthan, Jaipur, Rajasthan.

2. Director, Secondary Education, Bikaner, Rajasthan.

3. Deputy Director, Secondary Education, Jodhpur Division, Jodhpur Rajasthan.

----Respondents

For Petitioner(s) : Mr. Mohan Singh Sekhawat For Respondent(s) : Mr. Hemant Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

Learned counsel for the petitioner has submitted that since

the petitioner has been provided promotion on the next

promotional post in the subsequent year, he wants to withdraw

this writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

Stay petition and all other pending applications are also

disposed of.

(VIJAY BISHNOI),J

13-Arun/-

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